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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(2) in Jammu and Kashmir Combined Competitive Examination Rules, 2018

(2)These rules shall apply to the conduct of Combined Competitive Examination by Public Service Commission for direct recruitment to the following services :-
(i)Junior Scale of J&K Administrative Service ;
(ii)J&K Police (Gazetted) Service ;
(iii)J&K Accounts (Gazetted) Service.