Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(c) in The Punjab New Capital (Periphery) Control Act, 1952

(c)excavations (including wells) or other operations made in the ordinary course of agriculture;