Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 17(1)(a) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996

(a)details of the trustees or trustee company [and the directors or chief executives] [Inserted by S.O. 831(E), dated 15.9.2000] of the venture capital fund;