Section 91(4) in The Maharashtra Regional and Town Planning Act, 1966
(4)The draft variation shall be open to the inspection of the public at the office of the planning Authority during office hours [and copies of such draft variation or any, extract therefrom certified to be correct shall be available for sale to the public at a reasonable price.] [This portion was added, by Maharashtra 6 of 1976, Section 28(c).]
