Supreme Court - Daily Orders
Baroda Uttar Pradesh Gramin Bank Thr. ... vs Ashok Kumar Srivastava on 11 December, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.21 COURT NO.4 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA No.1313/2017 in Civil Appeal No.1880/2009
BARODA UTTAR PRADESH GRAMIN BANK
THR. ITS CHAIRMAN & ORS. Petitioner(s)
VERSUS
ASHOK KUMAR SRIVASTAVA & ANR. Respondent(s)
(WITH IA No.119028/2017-APPLICATION FOR DIRECTIONS and IA
No.119035/2017-APPLICATION FOR C/D IN FILING I.A. FOR DIRECTIONS
and IA No.122004/2017-PERMISSION TO APPEAR AND ARGUE IN PERSON)
Date : 11-12-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s)
Ms. Praveena Gautam, AOR
For Respondent(s)
Respondent-in-person/Applicant-in-person
Mr. Ansar Ahmad Chaudhary, AOR
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to entertain this application, but leave it open to the applicant who is appearing in person to approach the High Court for redressal of his grievance.
Application is disposed of in view of the above. Other pending applications are also disposed of.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.12.12 17:21:15 IST Reason: (SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER