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State of Kerala - Section

Section 52 in Kerala Factories Rules, 1957

52. Cleaning of spittoons.

- The spittoons mentioned in Clause (a) or Rule 51 shall be emptied, cleaned and disinfected at least once every day; and the spittoons mentioned in Clause (b) of Rule 51 shall be cleaned by scrapping out the top layer of sand often and necessary or at least once every day.