Section 35(2)(c) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

(c)that there has been a failure to comply with any of the provisions of rules 31, 31-A, 32 or 33; and

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