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[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Telangana - Subsection

Section 188(2)(vi) in Telangana Panchayat Raj Act, 2018

(vi)supervise the activities of the Mandal Praja Parishads and Gram Panchayats in the district;