Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 158] [Constitution] Constitution Subarticle Article 158(4) in Constitution of India (4)The emoluments and allowances of the Governor shall not be diminished during his term of office.
