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Supreme Court - Daily Orders

Maxopp Investment Ltd.. vs Commr.Of I.T New Delhi on 28 October, 2015

     ITEM NO.59                   REGISTRAR COURT. 1            SECTION IIIA

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS


                          BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Civil Appeal        No(s).   104-109/2015

     MAXOPP INVESTMENT LTD.& ORS.                             Appellant(s)

                                             VERSUS

     COMMR.OF I.T NEW DELHI                                   Respondent(s)
     WITH
     C.A. No. 7797/2012
     (With C.A. No. 8800/2012
     (With Office Report)
     C.A. No.8800/2012
     (with office report)

      C.A. No. 110-112/2015
     (With Office Report)

      C.A. No. 113/2015
     (With Office Report)

      C.A. No. 114/2015
     (With Office Report)

      C.A. No. 115/2015
     (With Office Report)

      C.A. No. 116/2015
     (With Office Report)

      C.A. No. 117/2015
     (With Office Report)

      C.A. No. 118/2015
     (With Office Report)

      C.A. No. 119/2015
     (With Office Report)

      C.A. No. 120/2015
     (With Office Report)
Signature Not Verified


      C.A. No. 121/2015
Digitally signed by
Rupam Dhamija
Date: 2015.10.28
     (With Office Report)
17:48:23 IST
Reason:




      C.A. No. 122/2015
     (With Office Report)
Item No.59                          -2-


 C.A. No. 123/2015
(With Office Report)

 C.A. No. 124/2015
(With Office Report)

 C.A. No. 125/2015
(With Office Report)

 C.A. No. 126/2015
(With Office Report)

 C.A. No. 127/2015
(With Office Report)

 C.A. No. 128/2015
(With Office Report)

 C.A. No. 129/2015
(With Office Report)

 C.A. No. 130/2015
(With Office Report)

 C.A. No. 194/2015
(With Office Report)

 C.A. No. 1423/2015
(With Office Report)

 C.A. No. 6590/2015
(With Office Report)

 C.A. No. 6727/2015
(With Office Report)


Date : 28/10/2015 These appeals were called on for hearing today.


For Appellant(s)
                       Ms. Roopali Gupta, Adv.
                       Ms. Kavita Jha,Adv.
                       Mrs. Anil Katiyar,Adv.
                       Mr. Brajesh Kumar,Adv.
                       Mr. Arta Trana Panda, Adv.
                       Mr. Rameshwar Prasad Goyal,Adv.


For Respondent(s)
                       Ms. Sudha Pal, Adv.
                       Mrs. Anil Katiyar,Adv.
Item No.59                                -3-


                         Mr.    Mohan Lal Sharma, Adv.
                         Mr.    Pradeep Kumar Bakshi,Adv.
                         Ms.    Aruna Gupta,Adv.
                         Mr.    Ambhoj Kumar Sinha,Adv.
                         Mr.    Nawin Kumar, Adv.
                         Mr.    K.P. Singh, Adv.
                         Mr.    Rajiv Tyagi,Adv.
                         Mr.    Munawwar Naseem,Adv.
                         Mr.    Naveen Kumar,Adv.
                         Ms.    Roopali Gupta, Adv.
                         Ms.    Kavita Jha, Adv.


             UPON hearing the counsel the Court made the following
                                O R D E R

Service report qua the sole respondent in C.A. No.113, 6727 and 6590/2015 is still awaited from the High Court concerned.

Reminder be accordingly issued. Service upon the sole respondent of all the other matters herein is complete. All are well represented.

Pleadings, if any, on behalf of appearing parties be filed within four weeks.

List again on 12.1.2016.

(RACHNA GUPTA) Registrar