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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4)(iii) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(iii)Until such time a sum of Rs.1000.00 per day or part thereof shall be payable by a short-term customer for each transaction towards these charges.