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[Cites 0, Cited by 1] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(a) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957

(a)the carrying out of works for the maintenance, improvement or other alteration of any building, being works which affect only the interior of the buildings but not its drainage or sanitary arrangements or its security or which do not materially affect the external appearance of the building;