Section 2 in The M.P. Ayurvedic Ashaskiya Maha Vidyalayon Ke Chhatron Ke Pariksha Sambandhi Vishesh Upbandh Adhiniyam, 1979
2. Definitions.
- In this Act, unless the context otherwise requires,-(a)"Act" means the Madhya Pradesh Ayurvedic Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970 (No. 5 of 1971);(b)"Board" means the Madhya Pradesh Board of Ayurvedic and Unani Systems of Medicine and Naturopathy established and constituted under Sections 3 and 4 of the Act;(c)"Private college" means the Private Ayurvedic Colleges specified in the Schedule;(d)Words and expressions used but not defined in this Act and defined in the Act shall have the meaning respectively assigned to them in that Act.
