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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1)(c) in The Bombay Irrigation Act, 1879

(c)all [field channels] [These words were substituted for the words 'water-courses' by Gujarat 6 of 1984, section 2(l)(b).], drainage-works and flood embankments as hereinafter respectively defined;