Section 22(d) in The Information Technology (Certifying Authorities) Rules, 2000
(d)time stamps indicating the date and time of-(i)grant of licence;(ii)confirmation of adoption of Certification Practice Statement and its earlier versions by Certifying Authority;(iii)commencement of commercial operations of generation and issue of Digital Signature Certificate by the Certifying Authority;(iv)revocation or suspension of licence of Certifying Authority;(v)commencement of operation of Cross Certifying Authority;(vi)issue of recognition of foreign Certifying Authority;(vii)revocation of suspension of recognition of foreign Certifying Authority.
