Calcutta High Court (Appellete Side)
Hyder Khan Alias Hyder Ali Khan vs Jamal Ali Khan & Ors on 10 January, 2017
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
1 23. 10.01.2017
mb In the High Court at Calcutta Civil Revisional Jurisdiction Appellate Side C.O. 4691 of 2016 Hyder Khan alias Hyder Ali Khan
-Vs.-
Jamal Ali Khan & Ors.
Mr. Hiranmoy Bhattacharyya, Mr. Koushik Roy, Mr. Tanmoy Mukherjee ...for the petitioner The petitioner is directed to serve a copy of this application, together with a copy of this order, on the opposite party by speed post with acknowledgement due. The petitioner will also be at liberty to serve a copy of this application, together with a copy of this order, on the learned advocate representing the opposite party before the learned Court below, by way of personal service.
Let, this application appear under the heading "Contested Application under Section 24 of the C.P.C." on January 31, 2017 when the petitioner shall file an affidavit of service.
(Ashis Kumar Chakraborty, J.)