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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(2)(v) in The Alipurduar University Act, 2018

(v)the Librarian of the University, if the post is vacant then the person acting as Librarian of the University in case of Faculty Council for Post-graduate Studies in Arts;