Bombay High Court
Ramugade Sahanivas No. 2 Co-Op. Hsg. ... vs The Tahasildar, Taluka Maval, Dist. ... on 16 January, 2020
Bench: B.P. Dharmadhikari, Nitin Rudrasen Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1715 OF 2019
Ramugade Sahanivas No. 2 Co-op. Hsg. Soc. ....Petitioner
Ltd. Thru Chairman Mahesh T Ramugade
V/S
The Tahasildar, Taluka Maval, Dist. Pune And ....Respondent
Ors Adv. Manisha Prajapati i/b Sudhir Vinayak Sadavarte For Petitioner Ms. K.N.Solunke, AGP for state R.no. 1, 2 And 5 For Respondent CORAM : B.P. DHARMADHIKARI & NITIN RUDRASEN BORKAR, JJ DATE : 16th January, 2020 P.C. :
At the request of learned advocate for the Petitioner No. , Stand over to 13/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 17/01/2020 ::: Downloaded on - 18/01/2020 00:55:13 :::