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Bombay High Court

Ramugade Sahanivas No. 2 Co-Op. Hsg. ... vs The Tahasildar, Taluka Maval, Dist. ... on 16 January, 2020

Bench: B.P. Dharmadhikari, Nitin Rudrasen Borkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1715 OF 2019

 Ramugade Sahanivas No. 2 Co-op. Hsg. Soc.                 ....Petitioner
 Ltd. Thru Chairman Mahesh T Ramugade
             V/S
 The Tahasildar, Taluka Maval, Dist. Pune And           ....Respondent

Ors Adv. Manisha Prajapati i/b Sudhir Vinayak Sadavarte For Petitioner Ms. K.N.Solunke, AGP for state R.no. 1, 2 And 5 For Respondent CORAM : B.P. DHARMADHIKARI & NITIN RUDRASEN BORKAR, JJ DATE : 16th January, 2020 P.C. :

At the request of learned advocate for the Petitioner No. , Stand over to 13/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 17/01/2020 ::: Downloaded on - 18/01/2020 00:55:13 :::