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Allahabad High Court

Ram Sagar Dubey And Anr. vs Sri Suresh Chand Dir. Ayurvedic ... on 12 September, 2022

Author: Prakash Padia

Bench: Prakash Padia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1606 of 2015
 

 
Applicant :- Ram Sagar Dubey And Anr.
 
Opposite Party :- Sri Suresh Chand Dir. Ayurvedic Services U.P. Lko.
 
Counsel for Applicant :- Laxmi Narain Mishra
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Prakash Padia,J.
 

List has been revised but nobody is present on behalf of the applicant though learned Standing Counsel is present.

From perusal of the record, it is clear that either the order of this court has been complied with or the parties have lost their interest to proceed with the matter.

In the circumstances, it is needless to keep pending this contempt application.

Accordingly, the present contempt is dismissed with liberty to file application for recall of this order within two months in case matter still survives if such an application is filed it need not be accompanied by any affidavit.

Order Date :- 12.9.2022 saqlain