Section 33(2)(h) in Sikkim Urban and Regional Planning and Development Act, 1998

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

(h)Integrated infrastructure development covering -

(i)Water harvesting and its utilization;

(ii)Energy;

(iii)Drainage;

(iv)Sanitation;

(v)Refuse disposal;

(vi)Education;

(vii)Health;

(viii)Recreation;

(ix)Communication; and

(x)Other utilities and services such as police protection, fire protection, etc.

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