Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(2) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006 (2)Government may also by notification ban/ prohibit collection/ sale of aqua seed from natural sources for any reason as a conservation measure.
