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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Chattisgarh - Subsection

Section 35(1)(f) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(f)that arrangements have been or will be made in conformity with the statutes and ordinances for imparting instruction in Health sciences in a properly equipped laboratory or museum;