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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1)(vi) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993

(vi)[ Vice President of Parents teachers Association] [Substituted by G.O. Ms. No. 92 Edn. (SE-PS-I), dated 17-8-2009.]