Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 14 in Andhra Pradesh Prohibition of Smoking and Health Protection Rules, 2002 14. Interpretation. - If there is any doubt or dispute regarding the application or interpretation of these rules, the decision of the Government thereon shall be final.
