Delhi High Court - Orders
Niraj Siwach vs Union Of India & Anr on 22 July, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~2(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6192/2020 & CM No.22189/2020
NIRAJ SIWACH ..... Petitioner
Through : None.
versus
UNION OF INDIA & ANR. ..... Respondents
Through : Mr. R.V. Sinha, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 22.07.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. There is no representation on behalf of the petitioner.
2. List the matter on 08.12.2021.
3. In the meanwhile, the petitioner will have liberty to file a rejoinder in the matter.
RAJIV SHAKDHER, J TALWANT SINGH, J JULY 22, 2021 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:26.07.2021 13:27:29