Section 51(1)(ii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

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Union of India - Subsection

Section 51(1)(ii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(ii)that the compulsory licensee of such variety possesses the adequate means to provide to the farmers, the seeds or its other propagating material of such variety, timely and at reasonable market price.

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Union of India - Subsection

Section 51(1)(ii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001