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NCT Delhi - Section

Section 6 in The Delhi Land Reforms Rules, 1954

6. Area of holding - 10 acres

Co-shares-A with a share of 11/9 acres.B with a share of 11/9 acres.C with a share of 11/9 acres.D with a share 3 1/3 acres.E with a share 3 1/3 acres.A holds other land two acres in area.Holding to remain in one lot of 10 acres, and sold with preference to A, D and E. If two exercise preference, lot to be drawn between them.