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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(4)(b) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(b)The Superintendent shall record an inspection report and shall proceed to take action thereon himself when possible. Two copies of the inspection report shall be submitted to the Deputy Inspector General.