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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4)(c) in The Reserve Bank of India Act, 1934

(c)such bills of exchange and promissory notes as are eligible for purchase or rediscount by the Bank or as are fully guar­anteed as to the repayment of the principal and payment of inter­est by a State Government;