Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(f) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(f)Space under stairs: The space beneath any stairway built in whole or in part of combustible materials except handrails shall be left entirely open.