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State of Madhya Pradesh - Section

Section 24 in The M.P. Zila Panchayat (Business) Rules, 1998

24. General.

- All rules corresponding to these rules in force immediately before the commencement o! these rules are hereby repealed in respect of the matter covered by these rules provided that any order made or action taken under the rules so repealed, shall be deemed to have been made or taken under the corresponding provisions of these rules.