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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(xi) in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

(xi)that there shall be no age-limit of persons repatriated from East African Countries of Kenya, Tanganyika, Uganda and Zanzibar.