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State of Bihar - Section

Section 248 in Bihar Board's Miscellaneous Rules, 1958

248. And for Brahmo officials.

- Revenue officers should allow Brahmo officials to absent themselves from their duties on the 11th day of Magh in each year, when possible, and, as a rule, should not fix cases in which Brahmo suitors or witnesses are concerned for hearing on that day or on the days immediately preceding or following it.