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Chattisgarh High Court

Indradev Rajwade vs State Of Chhattisgarh, 4 Wps/3748/2018 ... on 12 July, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                         WPS No. 3626/2018
                                          Indradev -v- The State of CG and ors.




12-7-2018

Mr. A.N. Pandey, Adv. for petitioner.

Mr. Dheeraj Wankhede, GA for the State/R-1. Mr. Manish Nigam, Adv. for R-2. Mr. Satish Gupta, Adv. for R-3. Counsel for the R-2 and 3 pray for two weeks time to file vakalatnama. Interim order to continue till the next date of hearing. List along with WPS No. 3613/2018.

Sd/-

(Sharad Kumar Gupta) Judge Pathak