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State of Bihar - Section

Section 31 in Bihar Board's Miscellaneous Rules, 1958

31. Immediate report of sudden calamities.

- Besides the immediate report of inundations, which include floods and storm-waves, and of droughts, which is directed by paragraph just above, other calamities, such as earthquakes and tornadoes, should also be reported immediately. The rules regulating these reports are summarized in Government Order No. 587-P. - D., dated the 14th June, 1904, which is reproduced below and which must be closely observed :-No. 587-P.D., Darjeeling, dated the 14th June, 1904.From-W.C. Macpherson, Esq., Chief Secretary to the Government of Bengal.To-All Commissioners of Divisions.In consolidation and amendment of all previous orders regarding the prompt communication to Government of information relating to matters of political and administrative importance, Lieutenant Governor desires me to communicate for your guidance and for communication to District Officers the following instructions.