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Patna High Court - Orders

Ms. Aye Thidar vs The Union Of India Through The Principal ... on 8 April, 2024

Author: Prabhat Kumar Singh

Bench: Prabhat Kumar Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CRIMINAL MISCELLANEOUS No.29396 of 2023
                  Arising Out of PS. Case No.-3 Year-2020 Thana- CUSTOM (GOVERNMENT OFFICIAL)
                                                       District- Patna
                 ======================================================
           1.     MS. AYE THIDAR DAUGHTER OF USAN AYE RESIDENT OF NO. 11,
                  KANBAUNG, QUARTER MINGA LARTAUNGNGUNT, YANGON,
                  MYANMAR
           2.    MS. NI NI LWIN DAUGHTER OF USARI YONE RESIDENT OF NO.
                 855 , 3 QUARTER STIURANDAING, SIR, DAGONMYATHIT,
                 YANGOON MYANMAR
           3.    MS. AYE SANDAR @ MS AYE SANDAR DAUGHTER OF USAN AYE
                 RESIDENT OF NO. 881, 9 QUARTER YANDANARBON, STREET,
                 THARLOGTA, YANGON, MYANMAR
           4.    MS. NWE NI THAN DAUGHTER OF UTLLA THAN FLAT NO. 1194,
                 YADNARBON STREET, THAKATA TOWNSHIP, YANGOAN,
                 MYANMAR
           5.    MS KHIN THIDAR TUN DAUGHTER OF UTUN YIN RESIDENT OF
                 NO. 208, 6 QUARTER INWA ROAD, SOUTH OKKALAPA TOWNSHIP,
                 YANGOAN, MYANMAR, ALL PRESENTLY RESIDING AT BURMESE
                 VIHARA MONASTERY, PACCHATI MAIN ROAD, BODHGAYA PS-
                 BODHGAYA DISTT- GAYA

                                                    ... ... Petitioner/s
                                        Versus
           1.    THE UNION OF INDIA THROUGH THE PRINCIPAL CHIEF
                 COMMISSIONER OF CUSTOMS INDIA
           2.    THE PRINCIPAL CHIEF COMMISSIONER OF CUSTOMS, INDIA
                 INDIA
           3.    THE STATE OF BIHAR
           4.    ASSISTANT COMMISSIONER, CUSTOMS, GAYA BIHAR

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :      Ms. Priya Ranjan, Advocate
                 For the State          :      Mr. Madhura Nand Jha, A.P.P.
                 For the Customs        :      Mr. Anshuman Singh, Sr. Advocate
                                               Mr. Ranjay Kumar, Advocate
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
                                       ORAL ORDER

4   08-04-2024

Heard learned counsel for the parties.

2. As prayed for, by learned counsel for the Patna High Court CR. MISC. No.29396 of 2023(4) dt.08-04-2024 2/2 petitioners, list this case on 22.04.2024 enabling him to file rejoinder affidavit, if any.

(Prabhat Kumar Singh, J) Navya/-

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