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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(1)(b) in Alagappa University Act, 1985

(b)On and from the date specified in the order under clause (a), the persons specified in such order shall become employees of the University' and shall cease to be employees of Dr. Alagappa Chettiar Teachers Training College, Karaikudi, the Alagappa College of Physical Education, Karaikudi and the Post-graduate Departments of Tamil, Mathematics, Physics and Commerce in the Alagappa College, Karaikudi, as the case may be.