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State of Karnataka - Section

Section 19 in Rajiv Gandhi University of Health Sciences Act, 1994

19. Officers of University not to accept any remuneration other than that provided by Statutes.

- The officers of the University shall not be offered nor shall they accept any remuneration for any work in the University save as may be provided by the Statutes or other orders regulating their salaries, allowances and other conditions of service.