Section 4(1) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019
(1)Notwithstanding anything contained in any law for the time being in force, the jurisdiction of the University shall extend to whole of the State of Rajasthan and all Law colleges, except constituent colleges of other Universities, shall be affiliated to the Dr. Bhimrao Ambedkar Law University, Jaipur in accordance with the Statutes, Ordinances and Regulations made under this Act.
