(12)This section shall apply in relation to debentures as it applies in relation to shares.] [Substituted by Act 65 of 1960, Section 80, for Section 250 (w.e.f. 28.12.1960). ][Substituted by Act 65 of 1960, Section 80, for Section 250 (w.e.f. 28.12.1960). ]
