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[Cites 0, Cited by 0] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(8) in The Dedicated Freight Corridor Railway General Rules, 2018

(8)Change of train crew en route,- In case of change of train crew en-route, the Loco pilot taking over charge shall take over all Caution Orders relating to his train to acquaint himself of the conditions of the line giving due acknowledgement to the Loco pilot who is being relieved.