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Nitesh Kumar vs The Union Of India on 19 June, 2023

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.8426 of 2019
     ======================================================
1.    Nitesh Kumar Son of Sri Subodh Ranjan Singh Resident of New Mainpura,
      Kharanjha Road, Near Sapt Devi Sthan, Danapur, Patna- 801503.
2.   Ajeet Kumar Jha Son of Sri Ram Kalit Jha Resident of G 15, P.C. Colony,
     Rajni Path, Kankarbagh, Patna- 800020
3.   Prashant Kumar Son of late Indra Dev Sharma Resident of C/o. Chandradeo
     Sharma, Lallu Babu Ka Kucha, Post- Begampur,P.S. Chowk, Patna- 800009.

                                                               ... ... Petitioner/s
                                      Versus
1.   The Union Of India through the Secretary, Ministry of Finance, Government
     of India.
2.   Institute of Banking Personnel Selection, IBPS House, 90 D.P. Road, Near
     Thakur Polytechnic, Opposite Western Express Highway, P.B. no. 8587,
     Kandivali (E), Mumbia- 400101, through its Chairman and Managing
     Director.
3.   The Chairman and Managing Director, Institute of Banking Personnel
     Selection, IBPS House, 90 D.P. Road, Near Thakur Polytechnic, Opposite
     Western Express Highway, P.B. no. 8587, Kandivali (E), Mumbia- 400101,
4.   The Director, Institute of Banking Personnel Selection, IBPS House, 90 D.P.
     Road, Near Thakur Polytechnic, Opposite Western Express Highway, P.B.
     no. 8587, Kandivali (E), Mumbia- 400101,
5.   Bihar Gramin Bank, Head Office at Gramin Bank Chowk, Opposite North
     HFCL Gate, NH 31, Begusarai 851115 through its Chairman.
6.   The Chairman, Bihar Gramin Bank, Head Office at Gramin Bank Chowk,
     Opposite North HFCL Gate, NH 31, Begusarai 851115
7.   UCO Bank, Head Office at 8th Floor, 10 B.T.M. Sarani, Kolkata- 700001
     through its Chairman.
8.   Madhya Bihar Gramin Bank, Head Office Shri Vishnu Commercial
     Complex, NH 30 New Bypass, Near BP Highway Service Petrol Pump,
     Patna- 800016 through its Chairman.
9.   The Chairman, Madhya Bihar Gramin Bank, Head Office Shri Vishnu
     Commercial Complex, NH 30 New Bypass, Near BP Highway Service
     Petrol Pump, Patna- 800016
10. Punjab National Bank, Head Office at Bhikaji Cama Place, Delhi through its
    Chairman.
11. Uttar Bihar Gramin Bank, Head Office at Kalambagh Chowk, Muzaffarpur
    through its Chairman.
12. The Chairman, Uttar Bihar Gramin Bank, Head Office at Kalambagh
    Chowk, Muzaffarpur
13. Central Bank of India, Chandermukhi, Nariman Point, Mumbai- 400001

                                                               ... ... Respondent/s
            Patna High Court CWJC No.8426 of 2019(2) dt.19-06-2023
                                                       2/2




                  ======================================================
                  Appearance :
                  For the Petitioner/s     :        Mr. Madhav Krishna, Advocate
                  For the Bank             :        Mr. Mahesh Narayan Parbat, Sr. Advocate
                  For the UBG-Bank         :        Mr. Prabhakar Jha, Advocate
                  For the PNB              :        Mr. Mritunjay Kumar, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                        ORAL ORDER

2    19-06-2023

Mr. Mahesh Narayan Parbat, learned senior counsel and Mr. Prabhakar Jha, learned counsel, appearing on behalf of the Banks submit that the order is covered by a decision of the Division Bench in the L.P.A. No. 1724/2017.

Realising his difficulty, learned counsel for the petitioner submits that the same may be disposed of in the same terms.

Writ application is, accordingly, disposed of.

(Madhuresh Prasad, J) Raj kishore/-

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