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State of Uttar Pradesh - Section

Section 28 in The U.P. Entertainment and Betting Tax Inspectors Service Rules, 1982

28. Canvassing.

- No recommendations either written or oral other than those required for the post or service under the rules, will be taken into consideration. Any attempt on the part of a candidate to enlist support directly or indirectly for his candidature by other means, will disqualify him for appointment.