Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 128(1)] [Section 128] [Entire Act]

State of Maharashtra - Subsection

Section 128(1)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)acquire and hold property, both movable and immovable, whether within or without the limits of the District; or