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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(2)(c) in The M.P. Bhumi Vikas Rules, 1984

(c)obtain, where applicable, from the Authority, permission relating to building, zoning, grades, sewers, water-mains, plumbing, signs, blasting, street, occupancy, electricity, highways, and all other permissions required in connection with the proposed work;