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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(4) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(4)In case the revenue deficit and fiscal deficit exceed in the case of unforeseen demands on the finances of the State Government, the Government shall identify the net cost of the calamity and such cost would provide ceiling for extent of non compliance to the specified limits.