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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(1)(i) in The Orissa Zilla Parishad Act, 1991

(i)is a teacher in any School recognised under the provisions of the Orissa Education Act, 1969 for the time being force; or