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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3) in Bihar Financial Rules, 1950

(3)the expenditure is in pursuance of recognised policy; or custom.
(v)The amount of allowances granted to meet expenditure of a particular type should be so regulated that the allowances are not on the whole a source of profit to the recipients.
Control of Expenditure