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[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

State of West Bengal - Subsection

Section 214(1)(e) in The West Bengal Motor Vehicles Rules, 1989

(e)its powers under sub-section (2) of section 69 of the Act to grant a permit other than Stage Carriage permit, where the vehicle is proposed to be used in two or more regions lying in different States;