Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Mizoram - Subsection Section 55(5) in Mizoram Cooperative Societies Act, 2006 (5)Except the circumstances specified under sub-section 4, the elected members may continue to hold office till their successors are elected or nominate and assume charge of the office.
